Andhra Pradesh High Court - Amravati
Unknown vs Sn Gopala Nrishna Dwivedl on 5 December, 2025
FORA NOTICE FOR APPEARANCE IN PERSON AFTER ADMISSION (SEE RULE 19} IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAV AS (Original Jurisdiction) FRIDAY, THE FIFTH DAY OF DECEMBER >PRESENT: TRE HONQURABLE SRI JUSTICE BATTU DEVANAND CONTEMPT CASE NO: 942 OF 2022 Mtiyy oF LU tig. be "peppy, ite gentle al eee Setween: 200, Seethanagulavararn Vi Vilage Tarlugadu Mandal, Prakasam Cistrict, . Pettioner/Petitionar AND 1. Sn Gopala Nrishna Dwivedl, LAS. Princ ipal Secretary fo Sovernment Department, Secretarial, Velagapud!, Guntur District. bo ray of Rone vesiah ar Commissioner, Panchayat Rai and Rural 4 Sn Manohar Reddy, Executive Authority. cum- Panchayat Secretary, > fs seethanagulavarar Gram Panchayat, Tarlupadu Mandal, Prakasany cry a ot Thatkonda Anianeyutu, Sarpanch, Seethanaguiavaram Gram Panchyat, Tarlupacu Manca 34. Prakasarn Distric __Respandents/Respondent RAS TIA > ~ fa FT yet si = OST . $ yin mcs ALY gn 9 Sts ays ; 3 we Gantempl of courts Act 1974, above case # rough Bis Counsel SR} ORDER:
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