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State of West Bengal - Section

Section 51 in The Alipurduar University Act, 2018

51. Provident Fund.

- Any provident fund instituted by the University for the benefit of its teachers, officers, or employees shall be governed by the provisions of Provident Funds Act, 1925, (19 of 1925.) as if such funds are Government Provident Fund and the Executive Council shall have power to frame Ordinances, not inconsistent with the provisions of that Act, for the administration of the fund.