Section 14(4)(d) in The Payment Of Wages Act, 1936
(d)[ require by a written order the production at such place, as may be prescribed, of any register or record maintained in pursuance of this Act and take on the spot or otherwise statements of any persons which he may consider necessary for carrying out the purposes of this Act; [Substituted by Act 53 of 1964, Section 11, for sub-Section (4) (w.e.f. 1.4.1965). ]