Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 1 in Sikkim Excise Act, 1992 1. Short title, extent and commencement. - a. This Act may be called the Sikkim Excise Act, 1992.b. It extends to the whole of Sikkim.c. It shall come into force on stitch date as the Government may, by notification, appoint.
