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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(8) in The Dedicated Freight Corridor Railway General Rules, 2018

(8)"Every starter signal or intermediate starter signal, protecting a line used for berthing of trains, shall have a board fixed on the signal post indicating clear standing length in meters written in white against a blue background. Where the clear standing length cannot be indicated on the signal post, a separate indicator board shall be provided.