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[Cites 0, Cited by 0] [Section 34(5)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(5)(iii) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(iii)Where sites do not face or abut a road of the required width specified in Table-3, the front setback and the coverage of the building shall be regulated according to the size of the plot but the floor area ratio will be regulated according to the width of road along which the concerned site is located.