Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Union of India - Subsection Section 45(a) in Dock Workers (Safety, Health and Welfare) Scheme, 1961 (a)the planks forming a stage on the outside of the ship shall be maintained in such a position that no article or material can fall between them ; and
