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[Cites 0, Cited by 0] [Section 133(2)] [Section 133] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 133(2)(liv) in Arunachal Pradesh Co-operative Societies Act, 1978

(liv)provide for the investigation of claims and objections that may be preferred against any attachments effected by the Registrar;