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Jharkhand High Court

Vision Hospitality Services And ... vs The Jharkhand State Beverages ... on 3 April, 2025

Author: Deepak Roshan

Bench: Deepak Roshan

                                              2025:JHHC:10177-DB
                                              2025:JHHC:10179-DB




 IN THE HIGH COURT OF JHARKHAND AT RANCHI
            W.P.(C) No. 904 of 2025
                       -----

Vision Hospitality Services and Consultants Private Limited, having its registered office at 502, Dev Prime, SP- 308, TP-26, B/h Divya Bhaskar, Makarba, Ahmedabad- 380015 (Gujrat) through its Authorized Signatory Shambhu Nath Roy Choudhary, aged about 52 years, S/o Sudhirendra Nath Roy Choudhury, R/o Saurav Apartment, Flat No.5, 1st Floor, 150 Chandar, P.O., P.S. Haridevpur, District-Kolkata & PIN-700082 (West Bengal).

... ... Petitioner Versus

1. The Jharkhand State Beverages Corporation Limited, through its Managing Director, having its office at Utpad Bhawan, Ground Floor, P.O. Ranchi University, P.S. Gonda, Near Naveen Police Kendra, P.O. Ranchi University, P.S. Gonda & District-Ranchi.

2. The General Manager (Operations), Jharkhand State Beverages Corporation Limited, having its office at Utpad Bhawan, Ground Floor, P.O. Ranchi University, P.S. Gonda, Near Naveen Police Kendra, P.O. Ranchi University, P.S. Gonda & District-Ranchi.

3. The General Manager (Finance), Jharkhand State Beverages Corporation Limited, having its office at Utpad Bhawan, Ground Floor, P.O. Ranchi University, P.S. Gonda, Near Naveen Police Kendra, P.O. Ranchi University, P.S. Gonda & District-Ranchi.

                                   ......      Respondents
                        With
            W.P.(C) No.1053 of 2025
                     -----

Marshan Innovative Security Private Limited, having its registered office at Varun Arcade IA, 1028, 1st Floor, Opp.R- Mall, Ghodbunder Road, Chitalsar, Manpada, Thane (W)- 400607 (Maharastra) through its authorized Signatory Yogendra Chari, aged about 47 years, S/o Keshava Murthi, R/o Flat No. 204, Budia Bagan, Hindpiri, P.O.Ashok Nagar, P.S. Hindpiri & District-Ranchi. ... ... Petitioner Versus

1. The State of Jharkhand through the Secretary, Department of Excise of Prohibition, having its office at 1 2025:JHHC:10177-DB 2025:JHHC:10179-DB Utpad Bhawan, 2nd Floor, Excise Building, Kanke Road, Near Naveen Police Kendra, P.O. Ranchi University, P.S. Gonda & District-Ranchi.

2. The Excise Commissioner, Department of Excise and Prohibition, having its office at Utpad Bhawan, 2nd Floor, Excise Building, Kanke Road, Near Naveen Police Kendra, P.O. Ranchi University, P.S. Gonda & District- Ranchi.

3. The Jharkhand State Beverages Corporation Limited, through its Managing Director, having its office at Utpad Bhawan, Ground Floor, P.O. Ranchi University, P.S. Gonda, Near Naveen Police Kendra, P.O. Ranchi University, P.S. Gonda & District-Ranchi.

4. The General Manager (Operations), Jharkhand State Beverages Corporation Limited, having its office at Utpad Bhawan, Ground Floor, P.O. Ranchi University, P.S. Gonda, Near Naveen Police Kendra, P.O. Ranchi University, P.S. Gonda & District-Ranchi.

5. The General Manager (Finance), Jharkhand State Beverages Corporation Limited, having its office at Utpad Bhawan, Ground Floor, P.O. Ranchi University, P.S. Gonda, Near Naveen Police Kendra, P.O. Ranchi University, P.S. Gonda & District-Ranchi.

                                     ......    Respondents
                             -------
CORAM:              HON'BLE THE CHIEF JUSTICE

HON'BLE MR. JUSTICE DEEPAK ROSHAN

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For the Petitioner : Mr. Indrajit Sinha, Adv Mr. Chanchal Jain, Adv Mr. Arpan Mishra, Adv For the Res.-State : Mr. Rajiv Ranjan, AG Mr. Piyush Chitresh, A.C. to A.G For the Res.-JSBCL : Mr. Raunak Sahay, Adv 4/03.04.2025 Counsel for the petitioners seek to withdraw the writ petitions with liberty to initiate arbitration proceedings.

2. Granting liberty as sought, these writ petitions are dismissed as withdrawn.

2

2025:JHHC:10177-DB 2025:JHHC:10179-DB

3. I.A. No. 4171 of 2025 in W.P.(C) No. 904 of 2025 for withdrawal of writ petition stands allowed.

(M.S. Ramachandra Rao, C.J.) (Deepak Roshan, J.) Amardeep/Kunal 3