Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 14 in The Bihar Prohibition Act, 1938 14. Exception. - Nothing contained in Sections 8, 9, 10, 11, 12 or 13 shall apply to any Act, done under and in accordance with the provisions of this Act, or the terms of any Rule, notification or order, licence or permit issued thereunder.
