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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(d) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

(d)Summary statements,-
(i)Form K;
(ii)Form IRDA-AA as specified under regulation 4 of Insurance Regulatory and Development Authority (Assets, Liabilities, and Solvency Margin of Insurers) Regulations, 2000;
(iii)Form H;
(iv)Form I;
(v)Statement of Composition and Distribution of surplus in respect of policy-holders'fund as specified under regulation 8.