Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 56] [Entire Act] State of Karnataka - Subsection Section 56(g) in Karnataka Police Act, 1963 (g)thrice of an offence within a period of three years under section 78, 79 or 80 of this Act; or
