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[Cites 0, Cited by 0] [Section 53A] [Entire Act]

State of Tamilnadu - Subsection

Section 53A(4) in The Anna University of Technology, Tiruchirappalli Act, 2006

(4)All hostels within the districts of Dindigul and Theni which continue to be recognized by the Anna University, Coimbatore immediately before the appointed day shall be deemed to be hostels recognized by the [Anna University of Technology, Tiruchirrappali] [Substituted for 'Anna University, Tiruchirrappali' by Act 25 of 2010, dated 11.6.2010.] under this Act and the provisions of this Act shall, as far as may, apply accordingly.