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State of Jammu-Kashmir - Section

Section 20 in Jammu and Kashmir Shops and Establishments Act, 1966

20. Theatres or other places of public amusement or entertainment not to sell goods of the kind sold in shop after the closing hours of shops

— After the hour fixed for the closing of shops under section 9, no goods of the kind sold in shop shall be sold in any theatre or other place of public amusement or entertainment except for consumption on premises.