Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 3 in Telangana Small Causes Courts Act, 1330 F 3. Definition of Court of Small Causes. - In this Act, unless there is anything repugnant in the subject or context, "Court of Small Causes" means a Court established under this Act.
