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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(5) in The Orissa Agricultural Produce Markets Rules, 1958

(5)The Collector of such person shall cause the lists to be amended in accordance with) the orders passed under Sub-rule (1) and shall cause them to be republished finally in the regional language of the market area in such manner as he may deem fit.