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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(3) in The Haryana New Mandi Townships Building Rules, 1967

(3)The minimum qualifications necessary for A and B class supervisor-cum-architects shall be as follows :
(i)Class A Supervisor-cum-architect
(a)qualifications recognised by the Institute of Engineers India for Associate Membership of the Institute; or
(b)qualifications recognised by the Institute of Architects or Associateship of the Institute; or
(c)qualifications recognised by the Institute of Town Planners India for Associateship of the Institute;
(ii)Class B Supervisor-cum-architect
(a)qualifications as a Civil Overseer required for recruitment to the Punjab Engineering Service; Class III : or
(b)qualifications as a Draftman from Punjab Engineering School or other equivalent Institution recognised by the Government.