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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in The Limited Liability Partnership Act, 2008

(2)A person shall cease to be a partner of a limited liability partnership-
(a)on his death or dissolution of the limited liability partnership; or
(b)if he is declared to be of unsound mind by a competent court; or
(c)if he has applied to be adjudged as an insolvent or declared as an insolvent.