Section 97(1) in Maharashtra Public Universities Act, 2016
(1)There shall be a separate College Development Committee for every affiliated, autonomous, empowered autonomous college or recognized institution, consisting of the following members, namely :-(a)Chairperson of the management or his nominee ex-officio Chairperson ;(b)Secretary of the management or his nominee ;(c)one head of department, to be nominated by the principal or the head of the institution ;(d)three teachers in the college or recognized institution, elected by the full-time amongst themselves out of whom atleast one shall be woman ;(e)one non-teaching employee, elected by regular non-teaching staff from amongst themselves ;(f)four local members, nominated by the management in consultation with the principal, from the fields of education, industry, research and social service of whom at least one shall be alumnus;(g)Co-ordinator, Internal Quality Assurance Committee of the college ;(h)President and Secretary of the College Students' Council;(i)Principal of the college or head of the institution - Member - Secretary.
