Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttarakhand - Subsection

Section 5(12) in Doon University Act, 2005

(12)to institute and maintain hostels and to recognize places of residence for students of the University, the Institutes or the constituent or affiliated colleges;