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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(6) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(6)Under section 4 of the Act, the State Registrar shall generate and maintain a register in statutory Clinical Establishment Form VII to be known as the State Register of clinical establishments that shall be an amalgamation of the District Register of clinical establishments maintained by the District Registrar.