Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 102 in Regular Licence under Haryana Electricity Regulatory Reforms Act

102. Commission view.

- The issues raised by this objection have been dealt with in relation to Condition 16 of the Transmission and Bulk Supply Licence. The proposed change is rejected.