Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(1) in The Punjab Non-Trading Companies Rules, 1963

(1)The following documents shall be preserved permanently by the Registrar :-
(i)The Register of Companies;
(ii)The index to the Register of Companies;
(iii)The Register of mortgages and charges; and
(iv)The Chronological Index of mortgages and charges.