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[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

NCT Delhi - Subsection

Section 133(1)(a) in The Delhi Co-operative Societies Rules, 2007

(a)if the decree sought to be attached was passed by the Registrar or by any person to whom dispute was referred by the Registrar under section 71 of the Act, on the order of the Registrar on the application of the Recovery Officer.