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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3)(c) in The Tamil Nadu Betting Tax Act, 1935

(c)The State Government may, by notification in the Official Gazelle, direct that all or any of the remaining provisions of this Act shall come into force in any other local area on such date as may be specified in such notification: