Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 508(9)] [Section 508] [Entire Act] Union of India - Subsection Section 508(9)(b) in The Income Tax Act, 2025 (b)the nature of information and the manner in which such information shall be maintained by the persons referred to in clause (a); and