Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 351] [Entire Act] Union of India - Subsection Section 351(3) in Bharatiya Nagarik Suraksha Sanhita, 2023 (3)The accused shall not render himself liable to punishment by refusing to answer such questions, or by giving false answers to them.
