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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(8) in Goa Computerised Network Lottery Rules, 2003

(8)Wide publicity shall be given to the result of each draw including conducting of live telecast" of the draw process, print and other Audio visuals media etc. list of draw shall also be published in the Official Gazette or in such other manner which shall constitute the Official announcement of the result.