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[Cites 0, Cited by 3] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(15) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015

(15)all other words and expressions used herein but not defined and defined in the Income-tax Act shall have the meanings respectively assigned to them in that Act.