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[Cites 0, Cited by 0] [Section 355] [Entire Act]

State of Punjab - Subsection

Section 355(e) in The Punjab Municipal Act, 1999

(e)declare any street, made and duly executed either under any scheme specified in section 429 or any development or improvement scheme in pursuance of the provisions of any law for the time being in force or by any other statutory body, to be a public street; or