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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(i) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003

(i)if the period first aforesaid is 8 days or more but is less than 16 days 12.5 % of the tax, which would have been payable on the total consumption for the period second aforesaid;