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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(a) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(a)the core biometric information collected from the Aadhaar number holder is not stored, shared orpublished for any purpose whatsoever, and no copy of the core biometric information is retained withit;