Supreme Court - Daily Orders
Motilal(D) Through Lrs vs Gyandutt @ Gyanprakash on 14 August, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.43 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20238/2015
(Arising out of impugned final judgment and order dated 13/03/2015
in SBCSA No. 119/2011 passed by the High Court of Rajasthan at
Jodhpur)
MOTILAL(D) THROUGH LRS Petitioner(s)
VERSUS
GYANDUTT @ GYANPRAKASH AND ANR. Respondent(s)
(With appln. (s) for directions and exemption from filing O.T. and
permission to file additional documents)
Date : 14/08/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. M.R. Calla, Sr. Adv.
Mr. Ankit Acharya, Adv.
Ms. Pratiksha Sharma, Adv.
Mr. Gunnam Venkateswara Rao,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing OT is allowed. The special leave petition is dismissed.
(Meenakshi Kohli) (Jaswinder Kaur)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2015.08.14
11:54:18 IST
Reason: