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Supreme Court - Daily Orders

Motilal(D) Through Lrs vs Gyandutt @ Gyanprakash on 14 August, 2015

Bench: Madan B. Lokur, S.A. Bobde

     ITEM NO.43                               COURT NO.9                 SECTION XV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   20238/2015

     (Arising out of impugned final judgment and order dated 13/03/2015
     in SBCSA No. 119/2011 passed by the High Court of Rajasthan at
     Jodhpur)

     MOTILAL(D) THROUGH LRS                                               Petitioner(s)

                                                     VERSUS

     GYANDUTT @ GYANPRAKASH AND ANR.                   Respondent(s)
     (With appln. (s) for directions and exemption from filing O.T. and
     permission to file additional documents)

     Date : 14/08/2015                 This petition was called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                                       HON'BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)                 Mr.   M.R. Calla, Sr. Adv.
                                       Mr.   Ankit Acharya, Adv.
                                       Ms.   Pratiksha Sharma, Adv.
                                       Mr.   Gunnam Venkateswara Rao,Adv.

     For Respondent(s)

                            UPON hearing the counsel the Court made the following

                                                  O R D E R

Exemption from filing OT is allowed. The special leave petition is dismissed.





     (Meenakshi Kohli)                                                 (Jaswinder Kaur)
       COURT MASTER                                                      COURT MASTER




Signature Not Verified

Digitally signed by
Meenakshi Kohli
Date: 2015.08.14
11:54:18 IST
Reason: