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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2)(a) in The Orissa Prize Competition Rules, 1955

(a)annas 8 where total value of the prize or prizes to be offered is less than rupees five hundred but not less than rupees two hundred and fifty; and