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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(vi) in The Insurance Regulatory And Development Authority (Appointed Actuary) Regulations, 2000

(vi)a person against whom no disciplinary action by the Actuarial Society of India or any other actuarial professional body is pending;