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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Uttar Pradesh - Subsection

Section 120(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(d)approaches to a hoist are provided with gates which are -
(i)gridded to maintain visibility;
(ii)at least 2.00 metre height; and
(iii)equipped with a device which requires such gate to be closed before the platform of such hoist can leave the landing and prevents the gate from being opened unless such platform, is at the landing.