Himachal Pradesh High Court
Oriental Ins. Co.Ltd. vs . Ashok Kumar And Ors. on 4 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Oriental Ins. Co.Ltd. Vs. Ashok Kumar and Ors.
FAO(MVA) No. 582 of 2019 .
4.3.2022 Present: Dr. Lalit Kumar Sharma, Advocate, for the appellant.
Mr. Neel Kamal Sharma, Advocate, for respondent No. 1.
Ms. Jyoti Dogra, Advocate vice Mr. Ishan Sharma, Advocate, for respondent No. 4.
r to Cross Objection No. 8 of 2021 The cross objections to be heard alongwith the instant appeal. Ordered accordingly.
(Tarlok Singh Chauhan) Judge March 4, 2022 (Kalpana) ::: Downloaded on - 04/03/2022 20:15:13 :::CIS