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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Jharkhand - Subsection

Section 21(1)(v) in The Chota Nagpur Rural Police Act, 1914

(v)he shall assist private persons in making such arrests as they may lawfully make, and shall without delay report such arrest to the officer incharge of the police-station within the limits of which his village is situated;