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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Punjab - Subsection

Section 59(1) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(1)It shall be a condition of the licence that the Commission shall have the power to revoke in the circumstances specified under section 4 of the Indian Electricity Act, 19 10 and the consequences provided in the said Act on such revocation shall follow,