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[Cites 0, Cited by 0] [Section 195] [Entire Act]

State of Tamilnadu - Subsection

Section 195(2) in The Coimbatore City Municipal Corporation Act, 1981

(2)The corporation may cause existing works for the supply of water to be maintained and supplied with water or it may close any such works and substitute other such works and may cause them to be maintained and supplied with water.