Supreme Court - Daily Orders
M/S Tata Sponge Iron Ltd. vs Commr.Of Sales Tax Orissa . on 6 November, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.2 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No. 3/2014 in Civil Appeal No(s). 1107/2012
M/S TATA SPONGE IRON LTD. Appellant(s)
VERSUS
COMMR.OF SALES TAX ORISSA & ORS. Respondent(s)
(For direction/stay)
WITH
I.A. No.4 in C.A. No. 1108/2012, I.A. No.4 in C.A. No. 1109/2012
and I.A. No. 4 in C.A. No. 1110/2012
(For direction/stay)
Date : 06/11/2015 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Appellant(s) Mr. Bibekananda Mohanti,Adv.
Mr. Kaushik Choudhury,Adv.
Mr. Sunil Kumar Jain,Adv.
For Respondent(s) Mrs. Kirti Renu Mishra,Adv.
Ms. Apurv Upmanyu,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List these applications on 7th December, 2015.
(Anita Malhotra) (Mala Kumari Sharma)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sarita Purohit
Date: 2015.11.07
13:50:49 IST
Reason: