Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(1) in The Punjab Vaccination Act, 1953 (1)One or more vaccinators shall be appointed with the prescribed qualifications for each vaccination circle, and one or more, Superintendents of Vaccination shall be appointed with the prescribed qualifications for each local area.
