Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 90] [Entire Act] State of Maharashtra - Section Section 15 in The Maharashtra Prohibition Act 15. Prohibition of import, export, transport, sale, etc., of sweet toddy. No person shall—(a)import, export, transport or possess sweet toddy or nira;(b)bottle sweet toddy or nira for sale; or(c)sell or buy sweet toddy or nira.
