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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(3) in The West Bengal Primary Education Act, 1973

(3)The provisions of section 5 and of sections 8, 12 and 13 shall apply, mutatis mutandis, to members of any Committee as if reference to the Board or the President were references to such Committee or the Chairman of such Committee.