Allahabad High Court
Nand Kumar Tiwari vs Deputy Director Of Consolidation ... on 24 February, 2014
Author: Anjani Kumar Mishra
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 14 Case :- CONSOLIDATION No. - 15 of 2014 Petitioner :- Nand Kumar Tiwari Respondent :- Deputy Director Of Consolidation Amethi And Ors. Counsel for Petitioner :- Jay Shankar Shukla Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
List after a week awaiting return of notice.
Order Date :- 24.2.2014 Priyanka