Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

Nand Kumar Tiwari vs Deputy Director Of Consolidation ... on 24 February, 2014

Author: Anjani Kumar Mishra

Bench: Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CONSOLIDATION No. - 15 of 2014
 

 
Petitioner :- Nand Kumar Tiwari
 
Respondent :- Deputy Director Of Consolidation Amethi And Ors.
 
Counsel for Petitioner :- Jay Shankar Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.
 

List after a week awaiting return of notice.

Order Date :- 24.2.2014 Priyanka