Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(21) in Andhra Pradesh Universities Act, 1991

(21)to recognise hostels not maintained by the University and to suspend or withdraw such recognition therefrom;