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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(p) in Himgiri Zee University Act, 2003

(p)[ "University" means the [Himgiri Zee University] [Substituted by section 3 of Uttarakhand Act No. 03 of 2010.] established under this Act, which shall function within the State of Uttarakhand and shall comply with the orders and guidelines of the University Grants Commission;]