Bombay High Court
Shivprasad S/O Aanandrao Beedkar vs The State Of Maharashtra Through Its ... on 10 August, 2023
Board Sr.No.:-22
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 132 OF 2022
Gopal Dagdu Lahange ....PETITIONER
V/S
State Of Maharashtra And Ors ....RESPONDENT
WITH WRIT PETITION NO. 8574 OF 2023 Iliyas Khajamiya Sayyad And Another ....PETITIONER V/S The State Of Maharashtra Through Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 9639 OF 2023 Sunil Balasaheb Deshmukh And Ors ....PETITIONER V/S The Chief Secretary Of Maharashtra ....RESPONDENT WITH PUBLIC INTEREST LITIGATION NO. 118 OF 2023 Sau Mangala Umraoji Nibone ....PETITIONER V/S State Of Maharashtra And Others ....RESPONDENT WITH PUBLIC INTEREST LITIGATION NO. 120 OF 2023 Page 1/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: Sau. Sushma Subhash Kawale ....PETITIONER V/S State Of Maharashtra And Others ....RESPONDENT WITH PUBLIC INTEREST LITIGATION NO. 121 OF 2023 Rupali Rahul Manohar ....PETITIONER V/S State Of Maharashtra And Others ....RESPONDENT WITH PUBLIC INTEREST LITIGATION NO. 122 OF 2023 Disha Chabilal Chankapure ....PETITIONER V/S State Of Maharashtra And Others ....RESPONDENT WITH WRIT PETITION NO. 16122 OF 2022 Manisha W/o Pravin Patil And Others ....PETITIONER V/S The State Of Maharashtra Through Principal ....RESPONDENT Secretary WITH WRIT PETITION NO. 16123 OF 2022 Sau. Satyabhamabia W/o. Sambhajiro Patil ....PETITIONER (junne) V/S The State Of Maharashtra Thrugh Deputy ....RESPONDENT Secretary, Department Of Revenue And Forest And Ors.
Page 2/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 :::WITH WRIT PETITION NO. 8402 OF 2023 Sunil Chattrapal Kedar ....PETITIONER V/S The State Of Maharashtra Through The Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8403 OF 2023 Amit S/o. Subhashrao Jhanak ....PETITIONER V/S State Of Maharashtra Through Chief Secretary....RESPONDENT Mantralaya Mumbai And Ors.
WITH WRIT PETITION NO. 8407 OF 2023 Rajesh Panditrao Eakde ....PETITIONER V/S The State Of Maharashtra Through The Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8409 OF 2023 Balwant S/o. Baswant Wankhede ....PETITIONER V/S The State Of Maharashtra Through The Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8412 OF 2023 Page 3/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: Devemdra S/o. Mahadeorao Bhuyar ....PETITIONER V/S State Of Maharashtra Through The Chief ....RESPONDENT Secretary WITH WRIT PETITION NO. 8414 OF 2023 Suresh S/o Kashiram Mapari ....PETITIONER V/S The State Of Maharashtra Through The Upper....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8415 OF 2023 Subhash Ramchandrarao Dhtoe ....PETITIONER V/S The State Of Maharashtra Through The Chief ....RESPONDENT Secretary, Mantralaya, Mumbai 400032 And Oters WITH WRIT PETITION NO. 8416 OF 2023 Dudhram Lolkuji Sawwalakhe ....PETITIONER V/S State Of Maharashtra Through The Department....RESPONDENT Of Rural Development Through Its Secretary And Ors.
WITH WRIT PETITION NO. 8420 OF 2023 Vijay Namdeorao Wadettiwar ....PETITIONER Page 4/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: V/S The State Of Maharashtra Through The Chief ....RESPONDENT Secretary, Mantralaya, Mumbai 400032 And Oters WITH WRIT PETITION NO. 8572 OF 2023 Shirish S/o Madhukarrao Choudhari ....PETITIONER V/S The State Of Maharashtra Through The Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8573 OF 2023 Priyanka W/o Ganesh Shejul ....PETITIONER V/S The State Of Maharashtra Through Its Principalf ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8578 OF 2023 Amarnath S/o Anantrao Rajurkar ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8586 OF 2023 Ashutosh S/o Ashokrao Kale ....PETITIONER V/S The State Of Maharashtra Through Its Principal Page 5/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: Secretary And Others WITH WRIT PETITION NO. 8589 OF 2023 Deepak S/o Laxmanrao Markad ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8590 OF 2023 Madhavrao S/o Nivruttirao Pawar ....PETITIONER (jawalgaonkar) V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8591 OF 2023 Suryakant S/o Damodhar Kolhe ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8593 OF 2023 Vasant S/ Damodhar Bhutekar And Another ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Others ....RESPONDENT Page 6/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: WITH WRIT PETITION NO. 8594 OF 2023 Vandana Jageshwar Motghare ....PETITIONER V/S State Of Maharashtra Through The Department....RESPONDENT Of Rural Development Through Its Secretary And Others WITH WRIT PETITION NO. 8595 OF 2023 Nitin S/o Kashinath Raut ....PETITIONER V/S State Of Maharashtra, Through Chief Secretary ....RESPONDENT And Others WITH WRIT PETITION NO. 8596 OF 2023 Pratibha W/o Suresh Dhanorkar ....PETITIONER V/S State Of Maharashtra, Through Chief Secretary ....RESPONDENT And Others WITH WRIT PETITION NO. 8597 OF 2023 Ranjit Prathap Kamble ....PETITIONER V/S State Of Maharashtra, Through The Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8598 OF 2023 Page 7/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: Sau. Madhuri Sanjay Deshmukh ....PETITIONER V/S State Of Maharashtra, Through The Department....RESPONDENT Of Rural Development, Through Its Secretary And Others WITH WRIT PETITION NO. 8602 OF 2023 Swapnil Ramakrushna Shrawankar ....PETITIONER V/S State Of Maharashtra, Through The Department....RESPONDENT Of Rural Development, Through Its Secretary And Others WITH WRIT PETITION NO. 8604 OF 2023 Suresh Dayaram Lende ....PETITIONER V/S State Of Maharashtra, Through The Department....RESPONDENT Of Rural Development, Through Its Secretary And Others WITH WRIT PETITION NO. 9406 OF 2023 Babanrao Pralhadrao Kharat ....PETITIONER V/S The State Of Maharashtra And Others ....RESPONDENT WITH WRIT PETITION NO. 3490 OF 2023 Chhagan Chandrakant Bhujbal ....PETITIONER Page 8/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: V/S State Of Maha. Thr. Chief Sec. And Ors ....RESPONDENT WITH WRIT PETITION NO. 9746 OF 2022 Chavanwadi Village Panchayat Tal Ajra, Dist. ....PETITIONER Kolhapur V/S State Of Maharashtra Thru The Chief Secretary ....RESPONDENT And Ors WITH WRIT PETITION NO. 9744 OF 2022 Belewadi Village Panchayat Tal Ajara, Dist. ....PETITIONER Kolhapur V/S State Of Maharashtra Thru The Chief Secretary, ....RESPONDENT And Ors WITH WRIT PETITION NO. 3969 OF 2023 Vaishali Prataprao Patil ....PETITIONER V/S State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 9745 OF 2022 Zulpewadi Village Panchayat Taluka Ajara Dist.....PETITIONER Kolhapur V/S State Of Maharashtra Thru The Chief Secretary Page 9/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: And Anr WITH WRIT PETITION NO. 3792 OF 2023 Jayant Rajaram Patil ....PETITIONER V/S The Chief Secretray State Of Maharashtra And....RESPONDENT Ors WITH WRIT PETITION NO. 3805 OF 2023 Balasaheb Pandurang Patil ....PETITIONER V/S State Of Maharashta Thr The Chief Secretary ....RESPONDENT And Ors WITH WRIT PETITION NO. 3807 OF 2023 Balasaheb Pandurang Patil ....PETITIONER V/S The State Of Maharshtra Thr The Chief ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 4311 OF 2023 Shankar Ramchandra Borhade And Ors ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 3014 OF ....RESPONDENT 2023 Page 10/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: Sachin Ashok Sapkal ....PETITIONER V/S The State Of Maharashtra Thr Its Chief ....RESPONDENT Secetarya And Ors WITH WRIT PETITION NO. 9353 OF 2022 Kishor Uttamrao Gajbhiye And Ors ....PETITIONER V/S The State Of Mahrashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 3970 OF 2023 Vaishali Prataprao Patil ....PETITIONER V/S State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 3841 OF 2023 Adv. Babasaheb Devappa Mulik ....PETITIONER V/S State Of Maha. Thr. Sec. Rural Development ....RESPONDENT Dept. And Ors WITH PUBLIC INTEREST LITIGATION NO. 113 OF 2023 Janya Phulaji Padavi And Another ....PETITIONER V/S The State Of Maharashtra Through Chief ....RESPONDENT Secretary And Others Page 11/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: WITH PUBLIC INTEREST LITIGATION NO. 112 OF 2023 Rahul S/o Vedprakash Patil ....PETITIONER V/S The State Of Maharashtra Through Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 16120 OF 2022 Palaskhede Grampanchayat And Others ....PETITIONER V/S The State Of Maharashtra Through Principal ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8382 OF 2023 Damyanti W/o Ramrao Sawant ....PETITIONER V/S The State Of Maharashtra Through Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8375 OF 2023 Balasaheb S/o Bhausaheb Ajabe ....PETITIONER V/S The State Of Maharashtra Through Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8394 OF 2023 Page 12/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: Nandkishor S/o Nivruttirao Paithane ....PETITIONER V/S The State Of Maharashtra Through Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8347 OF 2023 Sangram Arun Jagtap And Others ....PETITIONER V/S The Chief Secretary Of State Of Maharashtra ....RESPONDENT And Others WITH WRIT PETITION NO. 8353 OF 2023 Kailas S/o Balasaheb Ghadge Patil ....PETITIONER V/S The State Of Maharashtra And Others ....RESPONDENT WITH WRIT PETITION NO. 8358 OF 2023 Baban S/o Bapu Magar. ....PETITIONER V/S The State Of Maharashtra And Others ....RESPONDENT WITH WRIT PETITION NO. 8359 OF 2023 Sanjay Dagdu Thakur. ....PETITIONER V/S The State Of Maharashtra And Others ....RESPONDENT WITH Page 13/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: WRIT PETITION NO. 8362 OF 2023 Balasaheb Janardhan Sonawane ....PETITIONER V/S The Chief Secretary Of State Of Maharashtra ....RESPONDENT And Others0 WITH WRIT PETITION NO. 8342 OF 2023 Chandrakant @raju S/o Ramakant Navghare ....PETITIONER V/S The State Of Maharashtra And Others ....RESPONDENT WITH WRIT PETITION NO. 8379 OF 2023 Kailas S/o Kisanrao Gorantyal ....PETITIONER V/S The State Of Maharashtra Through Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8340 OF 2023 Sandeep S/o Ravindra Kshirsagar ....PETITIONER V/S The State Of Maharashtra And Others ....RESPONDENT WITH WRIT PETITION NO. 8349 OF 2023 Nilesh Dnyandeo Lanke And Others ....PETITIONER V/S The Chief Secretary Of State Of Maharashtra Page 14/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: And Others WITH WRIT PETITION NO. 8351 OF 2023 Jitesh S/o Raosaheb Antapurkar. ....PETITIONER V/S The State Of Maharashtra And Others ....RESPONDENT WITH WRIT PETITION NO. 8354 OF 2023 Adv. Kagda Chandya Padvi. ....PETITIONER V/S The State Of Maharashtra And Others ....RESPONDENT WITH WRIT PETITION NO. 8355 OF 2023 Gautam S/o Namdev Khillare. ....PETITIONER V/S The State Of Maharashtra And Others ....RESPONDENT WITH WRIT PETITION NO. 8365 OF 2023 Bansi S/o Babanrao Shelke ....PETITIONER V/S The State Of Maharashtra And Others ....RESPONDENT WITH WRIT PETITION NO. 8367 OF 2023 Mhankal Wadgaon Grampanchayat Through ....PETITIONER Sahebrao Balasaheb Chormal And Others ....RESPONDENT Page 15/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: V/S The State Of Maharashtra And Others ....RESPONDENT WITH PUBLIC INTEREST LITIGATION NO. 114 OF 2023 Rahul S/o Brijbhushan Tiwari ....PETITIONER V/S State Of Maharashtra Through The Department ....RESPONDENT Of Rural Development, Through Its Secretary And Others WITH WRIT PETITION NO. 3115 OF 2023 Bhaskar Jadhav (mla) ....PETITIONER V/S The State Of Maharashtra Thr Public Works ....RESPONDENT Dept. And Anr WITH WRIT PETITION NO. 16121 OF 2022 Shaikh Zafar S/o Shaikh Altaf And Others ....PETITIONER V/S The State Of Maharashtra Through Principal ....RESPONDENT Secretary WITH WRIT PETITION NO. 8410 OF 2023 Gram Panchayat Sarpanch / Upsarpanch Gondia....PETITIONER Tahsil Sangathana Tah And Dist. Through Its President V/S Page 16/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: State Of Maharashra Through Its Secreary ....RESPONDENT WITH WRIT PETITION NO. 9378 OF 2023 Shri Shrawan Mahipant Bhingare ....PETITIONER V/S State Of Maharashtra And Others ....RESPONDENT WITH WRIT PETITION NO. 9385 OF 2023 Shri Mahendra Vasantrao Gajbe ....PETITIONER V/S State Of Maharashtra Through The Department ....RESPONDENT Of Rural Development And Others WITH WRIT PETITION NO. 9390 OF 2023 Shri Ajay Dnyaneshwar Dangore ....PETITIONER V/S State Of Maharashtra Through The Department....RESPONDENT Of Rural Development Through Its Secretary And Others WITH WRIT PETITION NO. 9423 OF 2023 Udaysing S/o Sardarsing Rajput ....PETITIONER V/S The State Of Maharashtra And Others ....RESPONDENT WITH WRIT PETITION NO. 8404 OF 2023 Page 17/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: Salil S/o. Anil Deshmukh ....PETITIONER V/S The State Of Maharashtra Through The Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8411 OF 2023 Rajendra Bhaskarrao Shingne ....PETITIONER V/S The State Of Maharashtra Through The Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8343 OF 2023 Anil S/o Bhaidas Patil ....PETITIONER V/S The State Of Maharashtra And Others ....RESPONDENT WITH WRIT PETITION NO. 8582 OF 2023 Kishor S/o Banderao Narwade ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8576 OF 2023 Ajayrao S/o Ashokrao Chaudhari ....PETITIONER V/S The State Of Maharashtra Through Chief ....RESPONDENT Secretary And Others Page 18/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: WITH PUBLIC INTEREST LITIGATION NO. 115 OF 2023 Nagesh S/o Laxmanrao Sonpasare And Another....PETITIONER V/S The State Of Maharashtra Through Principal ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 3791 OF 2023 Balasaheb Pandurang Patil ....PETITIONER V/S State Of Maharashtra Thr The Chief Secretary....RESPONDENT And Anr WITH WRIT PETITION NO. 8417 OF 2023 Yashomati Chadrakant Thakur ....PETITIONER V/S The State Of Maharashtra Through Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8570 OF 2023 Vijay S/o Manikrao Bhamble ....PETITIONER V/S The State Of Maharashtra Through Its Principal ....RESPONDENT Secretary WITH WRIT PETITION NO. 8571 OF 2023 Page 19/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: Shivprasad S/o Aanandrao Beedkar ....PETITIONER V/S The State Of Maharashtra Through Its Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 9400 OF 2023 Alka W/o Bharat Khade ....PETITIONER V/S The State Of Maharashtra Through Chief ....RESPONDENT Secretary And Others WITH WRIT PETITION NO. 8352 OF 2023 Kiran Yamaji Lahamate. ....PETITIONER V/S The State Of Maharashtrashtra And Others ....RESPONDENT WITH WRIT PETITION NO. 16125 OF 2022 Nitin Bhikanrao Deshmukh And Ors. ....PETITIONER V/S State Of Maharashta Through Its Secretary, ....RESPONDENT Rural Development And Panchayat Raj Department And 1 WITH INTERIM APPLICATION NO. 20456 OF 2022 In Public Interest Litigation 132 OF 2022 Shri. Valsing Rangalya Valvi ....PETITIONER Page 20/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 ::: V/S Shri. Gopal Dagdu Lahange And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 3298 OF 2023 In Public Interest Litigation 132 OF 2022 Gopal Dagdu Lahange ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT Mr. Rajendra L. Kute for Petitioner in WP 16120/2022 Mr. Sambhaji Tope for Petitioner in WP 8340/2023 and WP 8342/2023 Mr. Bhushan Raut for Petitioner in WP 3263/2023, 3292/2023 and WP 9639/2023 Mr. Venkatesh Dhond, Sr. Advocate with Mr. Amit A. Karande, Mr. Rohan Kadam and Ms. Vinodini Shrinivasan for Petitioners.
Dr. Birendra B. Saraf, AG a/w Mr. P. P. Kakade, Govt. Pleader with Mr. M. M. Pabale, AGP for Respondent No. 1 to 6. Mentioned CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 10th August, 2023 P.C. :
S. O. to 27/09/2023 ( at 2.30 pm).
( FOR REGISTRAR JUDICIAL - I ) Page 21/21 ::: Uploaded on - 10/08/2023 ::: Downloaded on - 11/08/2023 06:06:06 :::