Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(1) in Bihar State Public Health Engineering Department Research Cadre Rules, 2016 (1)Under these rules, the seniority inter-se of direct recruits in this cadre shall be determined in order of the merit list recommended by the commission.
