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[Cites 3, Cited by 0]

Bombay High Court

Alphard Maitime Pvt. Ltd Thr. ... vs Union Of India And Ors on 6 June, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                                    3-wp [email protected]

Prajakta Vartak
                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                   WRIT PETITION NO.1204 OF 2018

          Idea Cellullar Ltd.                                                      ..Petitioner
                       Vs.
          The Union of India & Anr.                                                ..Respondents

                                               WITH
                                   WRIT PETITION NO. 400 OF 2023

          Ingram Micro India Pvt. Ltd.                                             ..Petitioner
                     Vs.
          The Union of India                                                       ..Respondent

                                               WITH
                                   WRIT PETITION NO. 545 OF 2022

          GE T and D India Ltd. & Ors.                                             ..Petitioners
                     Vs.
          The Union of India & Ors.                                                ..Respondents

                                             WITH
                               WRIT PETITION (L.) NO. 2239 OF 2023

          S. Kushalchand and Company                                               ..Petitioner
                      Vs.
          The Union of India                                                       ..Respondent

                                             WITH
                               WRIT PETITION (L.) NO. 2500 OF 2023

          Global Exim                                                              ..Petitioner
                     Vs.
          The Union of India                                                       ..Respondent

                                             WITH
                               WRIT PETITION (L.) NO. 3568 OF 2023

          Jinesh T. Vikam                                                          ..Petitioner
                                               Page 1 of 18
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                                              06 June, 2023




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           Vs.
The Union of India & Ors.                                                ..Respondents

                                    WITH
                      WRIT PETITION (L.) NO. 3593 OF 2023

Chandresh G. Patel                                                       ..Petitioner
           Vs.
The Union of India & Ors.                                                ..Respondents

                                    WITH
                      WRIT PETITION (L.) NO. 3595 OF 2023

Vijay G. Patel                                                           ..Petitioner
             Vs.
The Union of India & Ors.                                                ..Respondents

                                     WITH
                         WRIT PETITION NO. 2890 OF 2021

Metal Port                                                               ..Petitioner
           Vs.
The Union of India & Ors.                                                ..Respondents

                                     WITH
                         WRIT PETITION NO. 2807 OF 2021

Afzal Jaffer Khan                                                        ..Petitioner
             Vs.
The Union of India & Ors.                                                ..Respondents

                                  WITH
                      WRIT PETITION NO. 1541 OF 2019
                                  WITH
                 INTERIM APPLICATION (L.) NO. 5700 OF 2020
                                   with
                INTERIM APPLICATION (L.) NO. 28288 OF 2020

Viral Kanubhai Mehta                                                     ..Petitioner
            Vs.
The Union of India & Ors.                                                ..Respondents

                                     Page 2 of 18
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                                    06 June, 2023




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                                     WITH
                         WRIT PETITION NO. 3243 OF 2021

Chemtrocil Yarns                                                         ..Petitioner
            Vs.
The Union of India & Ors.                                                ..Respondents

                                  WITH
                     WRIT PETITION NO. 2726 OF 2021
                                  WITH
                INTERIM APPLICATION (L.) NO. 18987 OF 2022

Pradeepkumar J. Jhaveri                                                  ..Petitioner
           Vs.
The Union of India & Ors.                                                ..Respondents

                                  WITH
                     WRIT PETITION NO. 2413 OF 2021
                                  WITH
                INTERIM APPLICATION (L.) NO. 19152 OF 2022

Pradeep Kumar J. Jhaveri                                                 ..Petitioner
           Vs.
The Union of India & Ors.                                                ..Respondents

                                  WITH
                     WRIT PETITION NO. 2254 OF 2021
                                  WITH
                INTERIM APPLICATION (L.) NO. 19012 OF 2022

Pradeep Kumar J. Jhaveri                                                 ..Petitioner
           Vs.
The Union of India & Ors.                                                ..Respondents

                                  WITH
                     WRIT PETITION NO. 2256 OF 2021
                                  WITH
                INTERIM APPLICATION (L.) NO. 19167 OF 2022

Pradeep Kumar J. Jhaveri                                                 ..Petitioner
           Vs.
The Union of India & Ors.                                                ..Respondents
                                     Page 3 of 18
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                                    06 June, 2023




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                                  WITH
                     WRIT PETITION NO. 2409 OF 2021
                                  WITH
                INTERIM APPLICATION (L.) NO. 19836 OF 2022

Pradeep Kumar J. Jhaveri                                                 ..Petitioner
           Vs.
The Union of India & Ors.                                                ..Respondents

                                     WITH
                         WRIT PETITION NO. 2790 OF 2021

A. Gunasekaran                                                           ..Petitioner
           Vs.
The Union of India & Ors.                                                ..Respondents

                                     WITH
                         WRIT PETITION NO. 1272 OF 2021

Satish Ganatra & Anr.                                                    ..Petitioners
             Vs.
Additional Director, Directorate of Revenue
Intelligence Mumbai Zonal Unit & Anr.                                    ..Respondents

                                     WITH
                         WRIT PETITION NO. 1276 OF 2021

Satish Ganatra & Anr.                                                    ..Petitioners
             Vs.
Additional Director, Directorate of Revenue
Intelligence Mumbai Zonal Unit & Anr.                                    ..Respondents

                                     WITH
                         WRIT PETITION NO. 1279 OF 2021

Satish Ganatra & Anr.                                                    ..Petitioners
             Vs.
Additional Director, Directorate of Revenue
Intelligence Mumbai Zonal Unit & Anr.                                    ..Respondents


                                     Page 4 of 18
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                                    06 June, 2023




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                                     WITH
                         WRIT PETITION NO. 1410 OF 2021

Satish Ganatra & Anr.                                                    ..Petitioners
             Vs.
Additional Director, Directorate of Revenue
Intelligence Mumbai Zonal Unit & Anr.                                    ..Respondents

                                   WITH
                       WRIT PETITION NO. 2761 OF 2021
                                   WITH
                    INTERIM APPLICATION NO. 3844 OF 2022

KBN General Trading Company & Ors.                                       ..Petitioners
           Vs.
The Union of India & Ors.                                                ..Respondents

                                     WITH
                         WRIT PETITION NO. 4351 OF 2022

Kapil Jadhav                                                             ..Petitioner
            Vs.
The Union of India & Ors.                                                ..Respondents

                                  WITH
                     WRIT PETITION NO. 3710 OF 2021
                                  WITH
                INTERIM APPLICATION (L.) NO. 19160 OF 2022

Micronizing India LLP                                                    ..Petitioner
            Vs.
The Union of India & Ors.                                                ..Respondents

                                     WITH
                         WRIT PETITION NO. 4755 OF 2022

Pankaj Haribhai Valia                                                    ..Petitioner
            Vs.
The Union of India & Ors.                                                ..Respondents




                                     Page 5 of 18
                                 -------------------------
                                    06 June, 2023




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                                    WITH
                     WRIT PETITION (L.) NO. 38114 OF 2022

Amit Gala                                                                      ..Petitioner
           Vs.
The Union of India                                                             ..Respondents

                                             AND
                               Writ Petition NO. 5484 OF 2022

Jayant Shantilal Mirani                                               ...Petitioner
      Versus
The Union Of India Thr Secretary Ministry Of
Revenue And Finance And Ors                                           ...Respondents


                                        WITH
                         Writ Petition(ST) NO. 1428 OF 2020

Komal International And Anr                                   ...Petitioners
     Versus
The Union Of India And Anr                                    ...Respondents


                                             WITH
                               Writ Petition NO. 3215 OF 2020

Sunder International And Anr                                  ...Petitioners
     Versus
The Union Of India And Anr                                    ...Respondents


                                        WITH
                         Writ Petition(ST) NO. 1430 OF 2020

Moti International And Anr                                    ...Petitioners
      Versus
The Union Of India And Anr                                    ...Respondents




                                          Page 6 of 18
                                      -------------------------
                                         06 June, 2023




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                                             WITH
                               Writ Petition NO. 2092 OF 2022

Hindasia Foods                                                ...Petitioner
     Versus
Union Of India And Ors                                        ...Respondents

                                            WITH
                               Writ Petition NO. 819 OF 2021

Jayant Agro Organics Limited             ...Petitioner
      Versus
The Union Of India Through Its Secretary
Dept. Of Revenue And Ors.                ...Respondents

                                             WITH
                               Writ Petition NO. 4606 OF 2022

Mohammed Ather                                                ...Petitioner
       Versus
Union Of India Thr. Dept. Of Revenue
Intelligence And Anr                                          ...Respondents

                                             WITH
                               Writ Petition NO. 4555 OF 2022

Khalil Mohammed Abrahani                                      ...Petitioner
       Versus
Union Of India And Ors                                        ...Respondents

                                             WITH
                               Writ Petition NO. 4495 OF 2022

Siraj Yusuf Darbar                                            ...Petitioner
       Versus
Union Of India And Ors                                        ...Respondents

                                             WITH
                               Writ Petition NO. 4549 OF 2022

Khalil Mohammed Abrahani                                      ...Petitioner
       Versus
                                          Page 7 of 18
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                                         06 June, 2023




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Union Of India And Ors                                        ...Respondents

                                             WITH
                               Writ Petition NO. 4547 OF 2022

Siraj Yusuf Darbar                                            ...Petitioner
       Versus
Union Bank Of India And Ors                                   ...Respondents

                                            WITH
                               Writ Petition NO. 511 OF 2022

Ipt Steel And Ors                          ...Petitioners
       Versus
The Union Of India, Thru Secretary Ministry
Of Finance And Ors                         ...Respondents

                                             WITH
                               Writ Petition NO. 6206 OF 2022

Directorate Of Purchase And Stores
Through Its Director                                          ...Petitioner
      Versus
Union Of India Thou The Secretary
Ministry Of Finance                                           ...Respondents

                                             WITH
                               Writ Petition NO. 2078 OF 2021

Sunil J Patel                                                 ...Petitioner
      Versus
Union Of Inida Thr. Secretary Ministry Of
Law And Justice Dept. And Ors                                 ...Respondents

                                             WITH
                               Writ Petition NO. 2096 OF 2021

Sunil J Patel                                                 ...Petitioner
      Versus
Union of India Thr. Secretary And Ors                         ...Respondents


                                          Page 8 of 18
                                      -------------------------
                                         06 June, 2023




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                                         WITH
                           Writ Petition NO. 13545 OF 2022

Vraj Construction Co And Anr                                  ...Petitioners
      Versus
Union Of India Thr. Secretary Ministry Of
Law And Justice Dept. And Ors                                 ...Respondents

                                             WITH
                               Writ Petition NO. 6771 OF 2022

Baani Technology Services Pvt. Ltd.                           ...Petitioner
      Versus
The Intelligence Officer And Ors                              ...Respondents

                                     WITH
                       Writ Petition NO. 1431 OF 2022
                                     WITH
                INTERIM APPLICATION (ST.) NO. 14827 OF 2022

Tanman Jewels Pvt. Ltd. And Ors                               ...Petitioners
      Versus
Union Of India (through The Secretary)
Ministry Of Law And Justice Dept. Of
Legal Affairs And Ors                                         ...Respondents

                                     WITH
                       Writ Petition NO. 1435 OF 2022
                                     WITH
                INTERIM APPLICATION (ST.) NO. 14825 OF 2022

Antique Exim Pvt Ltd And Ors               ...Petitioners
      Versus
Union Of India Ministri Of Law And Justice ...Respondents

                                     WITH
                       Writ Petition NO. 1894 OF 2022
                                     WITH
                INTERIM APPLICATION (ST.) NO. 12742 OF 2022

Twenty First Century Iron And Steel Ltd.                      ...Petitioner
     Versus
                                          Page 9 of 18
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Union Of India And Ors                                        ...Respondents

                                            WITH
                               Writ Petition NO. 510 OF 2022

Industrial Pipes And Tubes And Anr      ...Petitioners
      Versus
The Union Of India Through Secretary
Ministry Of Finance Department Of Revenue
And Anr                                 ...Respondents

                                     WITH
                       Writ Petition NO. 2096 OF 2022
                                     WITH
                INTERIM APPLICATION (ST.) NO. 14656 OF 2022

Vijen Girischandra Jhaveri                                    ...Petitioner
       Versus
Union Of India ( Through The Secretary)
And Ors                                                       ...Respondents
Brijesh Pathak

                                     WITH
                       Writ Petition NO. 5022 OF 2021
                                     WITH
                INTERIM APPLICATION (ST.) NO. 14559 OF 2022

Haitian Huayuan Machinery (India) Pvt Ltd ...Petitioner
      Versus
Union Of India And Ors                   ...Respondents

                                             WITH
                               Writ Petition NO. 5060 OF 2021

Santosh Pandurang Patil                                       ...Petitioner
      Versus
Union Of India And Ors                                        ...Respondents

                                             WITH
                               Writ Petition NO. 5016 OF 2021

M/s. Sambhav Rocks Inida Private Limited
                                         Page 10 of 18
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                                         06 June, 2023




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Thr. Managing Director And Anr                                ...Petitioners
      Versus
Additional Director General                                   ...Respondent

                                             WITH
                               Writ Petition NO. 4553 OF 2022

Mohammed Farooque Mohammed Hanif Shaikh ...Petitioner
     Versus
Union Of India And Anr                  ...Respondents

                                             WITH
                               Writ Petition NO. 5481 OF 2021

Mohammed Farooque Mohammed Hanif Shaikh ...Petitioner
     Versus
Union Of India Thr. Dept. Of Revenue And Ors ...Respondents

                                     WITH
                       Writ Petition NO. 5533 OF 2021
                                     WITH
                INTERIM APPLICATION (ST.) NO. 15617 OF 2022

Alphard Maitime Pvt. Ltd Thr. Representative
Sanjay Kumar                               ...Petitioner
      Versus
Union Of India And Ors                     ...Respondents

                                             WITH
                               Writ Petition NO. 6548 OF 2021

Kaka Carpets And Anr ...Petitioner(s)
     Versus
Union Of India And Anr ...Respondent(s)

                                             WITH
                               Writ Petition NO. 8101 OF 2021

M/s. Nafia Collection Thr. Proprietor                         ...Petitioner(s)
      Versus
Union Of India Thr. Secretary Ministry
Of Law And Justice And Ors                                    ...Respondent(s)
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                                         06 June, 2023




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                                             WITH
                               Writ Petition NO. 8102 OF 2021

Global Enterprises                                            ...Petitioner(s)
      Versus
Union Of India And Ors                                        ...Respondent(s)

                                             WITH
                               Writ Petition NO. 2099 OF 2022

Prakash Shah                                                  ...Petitioner(s)
      Versus
Union Of India And Anr                                        ...Respondent(s)

                                    WITH
                       Writ Petition NO. 975 OF 2022
                                    WITH
                INTERIM APPLICATION (ST.) NO. 6723 OF 2023

MRJ Chemicals Pvt. Ltd.                                       ...Petitioner(s)
      Versus
Union Of India Thr. Secretary Ministry
Of Finance And Anr                                            ...Respondent(s)

                                             WITH
                               Writ Petition NO. 9237 OF 2021

Fahim Ibrahim Waghoo                     ...Petitioner(s)
       Versus
Union Of India (through Dept. Of Revenue
Intelligence, Mumbai Zone Unit ) & Ors   ...Respondent(s)

                                            WITH
                               Writ Petition NO. 271 OF 2023

M/s. J.C. Jewllers (chennai) Pvt. Ltd.
Thr. Derector M. Mahaveer Chand                               ...Petitioner(s)
      Versus
Union Of India Thr. Secretary Ministry Of
Finance Dept. Of Revenue & Ors                                ...Respondent(s)

                                         Page 12 of 18
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                                         06 June, 2023




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                                         WITH
                           Writ Petition NO. 15714 OF 2022

Liyakat Bachu Khan                                            ...Petitioner(s)
      Versus
The Commissioner Of Customs & Anr                             ...Respondent(s)

                                         WITH
                           Writ Petition NO. 14810 OF 2022

Minesh Devendra Shah                                          ...Petitioner(s)
      Versus
Union Of India Thr The Secretary
Ministry Of Law And Justice & Anr                             ...Respondent(s)

                                         WITH
                           Writ Petition NO. 15213 OF 2022

Kevin Minesh Shah And Anr                                     ...Petitioner(s)
      Versus
Union Of India Thr The Secretary
Ministry Of Law And Justice & Anr                             ...Respondent(s)

                                         WITH
                           Writ Petition NO. 15608 OF 2022

Jayesh Vasantlal Sarve                                        ...Petitioner(s)
      Versus
Union Of India Thru The Secretary,
Ministry Of Law And Justice,
Dept. Of Legal Affairs And Anr                                ...Respondent(s)

                                            WITH
                               Writ Petition NO. 410 OF 2023

Feroz Afzal Khan                                              ...Petitioner(s)
      Versus
Union Of India And Ors                                        ...Respondent(s)

                                             WITH


                                         Page 13 of 18
                                      -------------------------
                                         06 June, 2023




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                               Writ Petition NO. 414 OF 2023

Afzal Jaffer Khan                         ...Petitioner(s)
       Versus
Union Of India Thr The Secretary And Ors ...Respondent(s)

                                            WITH
                               Writ Petition NO. 415 OF 2023

Mr. Gafir Yusuf Khan And Anr                                  ...Petitioner(s)
      Versus
Union Of India And Ors                                        ...Respondent(s)

                                            WITH
                               Writ Petition NO. 412 OF 2023

Crescent Polyvinyl Pvt. Ltd And Ors                           ...Petitioner(s)
      Versus
Union Of India And Ors                                        ...Respondent(s)

                                            WITH
                               Writ Petition NO. 411 OF 2023

Sunfix Plast Pvt. Ltd And Ors                                 ...Petitioner(s)
      Versus
Union Of India And Ors                                        ...Respondent(s)

                                     WITH
                         WRIT PETITION NO. 2538 OF 2021

Bhushan Pankaj Valia                                          ...Petitioner(s)
     Versus
Union Of India And 3 Ors                                      ...Respondent(s)

                                      WITH
                          WRIT PETITION NO. 817 OF 2022

JSW Steel Limited                          ...Petitioner(s)
      Versus
The Additional Director General (the
Directorate Of Revenue Intelligence) & Ors. ...Respondent(s)
                               __________
                                         Page 14 of 18
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Mr. Vikram Nankani, Sr. Adv. a/w Mr. Prithwiraj Choudhari, Ms. Sabeena
Mahadik and Mr. Mangeh Avhale for Petitioners in WP/2807/2021,
1541/2019, 2790/2021, 4755/2022.
Mr. Jitendra Motwani a/w Ms. Virangana Wadhwani, Mr. Raghav
Khandelwal i/b Economic Laws Practice for Petitioner in WP/1204/2018
and 545/2022.
Dr. Sujay Kantawala a/w Sweta Vijay Upadhyay, Mr. Ankit Trivedi i/b
Inida Law Alliance for Petitioner in WP/2413/2021, 2254/2021,
2256/2021, 2409/2021.
Mr. Prakash Shah a/w Mr. Anil Balani, Mr. Jas Sanghavi i/b PDS Legal
for Petitioner in WPL/2239/2023, 2500/2023, 38114/2022.
Ms. Tejal Darekar i/b Mr. Prasannan Namboodiri for Petitioner in
WP/276182021 with IA/3844/2022 and WP/4351/2022.
Ms. Arya Anil i/b Sriram Sridharan for Petitioner in WP/400/2023.
Mr. Ashok Singh for Petitioner in WP/1272/2021, 1276/2021,
1279/2021 and 1410/2021.
Mr. Mandar Limaye a/w Mr. Vikas Salgia for R. No. 4 in WP/2890/2021.
Mr. Rahul Sarda a/w Mr. M. P. Sharma for R. No. 1 & 2 in
WPL/2500/2023 and for R. No. 4 in WPL/2239/2023.
Mr. J. B. Mishra a/w Smt. Maya Majumdar for Respondent in
WP/2413/2021, 2409/2021, 2726/2021, 2256/2021, 2259/2021,
2790/2021.
Mr. Jitendra Mishra a/w Ms. Sangeeta Yadav for Respondent in
WP/1204/2018, 400/2023, WPL/2500/2023, 3568/2023, 3593/2023,
3595/2023,         WP/2890/2021,      1541/2019,       IAL/28288/2022,
IA(L)/5700/2020, WP/3243/2021, 2726/2021, IA(L)/18987/2022,
WP/2726/2021,        2413/2021,    IAL/19152/2022,      WP/2254/2021,
IA(L)/19012/2022, WP/2256/2021, IAL/19167/2022, WP/2409/2021,
IAL/19836/2022, WP/1272/2021, 1276/2021, 1279/2021, 1410/2021.
2761/2021,        IA/3844/2022,     WP/4351/2022,       WP/3710/2021,
IAL/19160/2022 and WPL/38114/2022.
Mr. Jitendra B. Mishra a/w Dhananjay B. Deshmukh for Respondents in
WP/4351/2022.

Mr. Prakash Shah a/w Mr. Anil Balani a/w Mr Jas Sanghavi i/by PDS
legal     for petitioner in      WP/5484/2022, WPST/1428/2020,
WP/3215/2020, WPST/1430/2020, WP/819/2021, WP/511/2022, WP/
510/2022.
Dr. Sujay Kantawal a/w Miss Sweta Vijay Upadhay a/w Ankit Trivedi i/b
India Law Alliance for petitioner in WP/1894/2022, WP/6548/2021,
WP/8101/2021, WP/8102/2021, WP/14810/2022, WP/15213/2022.
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Miss Priyanka Lokhande a/w Ankita Parab i/b Mr. Prashant Mishra for
Petitioner in WP/5060/2021, WP/4606/2021, WP/9237/2021.
Mr. A. M. Sachwani for petitioner in WP/4495/2022, WP/4555/2022,
WP/4547/2022, WP/4549/2022.
Mr. Dishya Pandey i/b Mr. Sagar Kasar for petitioner in WP/975/2022.
Mr. Rajeev Ravi for petitioner in WP/6771/2022.
Ms. Neha Ahuja for petitioner in WP/271/2023.
Ms Sumandevi Yadav i/b Mr Suresh Kumar for Petitioner in
WP/6206/2022.
Ms. Shenaz V Bharucha with Vikas salgia i/b A A Ansari for R.No.1 in
WP/2078/2021.
Dr. Sujay Kantawala with Mr. Sujit Sahoo and Mr. Yogesh Rohira for
petitioner in WP/2078/2021, WP/5533/2021, WP/2092/2022,
WP/2096/2021.
Mr. Brijesh Pathak for petitioner in WP/1431/2022.
Mr. Swapnil Bangur a/w Mr. Dhananjay B Deshmukh for respondents in
WP/15608/2022.
Mr. Jitendra B. Mishra a/w Mr Dhananjay B. Deshmukh for Respondent
in WP/6548/2021, WP/8101/2021, WP/8102/2021, WP/9237/2021.
Mr. Jitendra B Mishra a/w Adv. Harshad V Shingnapurkar for
respondents in WP/3215/2020, WPST/1428/2020, WPST/1430/2020.
Mr. Jitendra B Mishra a/w Ms. Maya Majumdar for respondent in WP
5022/2021, WP/1435/2021, WP/2096/2022, IA/14825/2022 in
IA/14656/022
Mr Jitendra B. Mishra a/w Ms Sangeeta Yadav for Respondent in
WP/5484/2022, WP/2092/2022, WP/6206/2022, WP/1431/2022, WP/
1435/2022,       WP/1894/2022,       WP/2096/2022,       WP/5022/2022,
WP/5060/2021,       WP/5533/2021,       WP975/2022,       WP/271/2023,
WP/14810/22, WP15213/2022, WP/15608/2022.
 Mr. Pradeep Jetly Sr. Advocate a/w Mr. Dhananjay B Deshmukh for
respondents in WP/4606/2022, WP/6771/2022, WP/4553/2022,
WP/5481/2021.
Mr Karan Adik a/w Mr.Dhananjay B Deshmukh for R.No.3 in
WP/2099/2022.
Mr. Ashok R Varma for Union of India in WP/1428/2020.
Ms. Rashmi Deshpande with Mr. Sushant Valimbe, Adv. Vedang Kulkarni
for petitioner in WP/5022/2021.

Mr Vikram Nankani, Sr. Adv a/w Mr Prithwiraj Choudhuri a/w Ms
Sabeena Mahadik a/w Mr Mangesh Avhale for Petitioners in WP
Nos.410/23, WP 414/23, 415/23, 412/23 and 411/23.

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Mr Vikram Nankani, Sr. Adv a/w Mr Prithwiraj Choudhuri a/w Ms
Sabeena Mahadik a/w Mr Mangesh Avhale for Petitioners in WP
2538/21.
Mr. Gopal Mundhra with Mr. Parth Parikh i/b. Economic Laws Practice
for Petitioner in WP No. 817/22.
                                       __________


                               CORAM :         G. S. KULKARNI &
                                               RAJESH S. PATIL, JJ.
                               DATE     :      JUNE 06, 2023
P.C.:

1. Common issues of law are involved in the present proceedings as observed in the order passed by the co-ordinate bench of this Court on the earlier occasion. The learned counsel for the petitioners submits that the impugned orders passed by the respondent-revenue are contrary to the principles of law as laid down by the Supreme Court in the case of M/s. Canon India Private Limited Versus Commissioner of Customs1 Learned counsel for the parties would inform that there is a petition filed before the Supreme Court praying for review of the decision in Canon India Pvt. Ltd. Also there are subsequent events namely that by an order dated 2 May 2022 an amendment has been made by Finance Act 2022 in which it is alleged to overcome the effect of the decision of the Supreme Court in Canon India Pvt. Ltd. (supra). It is informed by Mr. Nankani, learned senior counsel for the petitioners that the said amendment is also subject matter of challenge in writ petition(s) filed before the Supreme Court which are stated to be pending before the Supreme Court. In this context, Mr. Nankani has drawn our attention to an order passed by the Supreme Court in Civil Appeal No(s). 6142 of 2019 (Union of India & Ors. vs. Aspam Petrochem Pvt. Ltd.) dated 26 July, 2022 which is an order on batch of civil appeals as also writ petitions filed under Article 32 of the 1 AIR 2021 SC 1699 Page 17 of 18

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06 June, 2023 ::: Uploaded on - 07/06/2023 ::: Downloaded on - 07/06/2023 21:57:15 ::: 3-wp [email protected] Constitution of India, in which the 2022 amendment is stated to be subject matter of challenge. The Supreme Court having noted the order passed in Review Petition No. 400 of 2021 in the case of Commissioner of Customs vs. M/s. Canon India Pvt. Ltd. dated 19 May, 2022, has adjourned the said proceedings awaiting the decision of the review petition.

2. In the aforesaid circumstances, in our opinion, the present petitions would be required to be adjudicated finally as agreed by the learned counsel for the parties. Hence Rule. Respondents waive service.

3. Interim order passed earlier shall continue to operate till the final decision of the petitions.

4. Liberty to the parties to move the Court after the proceedings are decided by the Supreme Court.

5. In the meantime, the parties are directed to complete the pleadings on the petitions.

[RAJESH S. PATIL, J.]                                       [G. S. KULKARNI, J.]




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